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Chhotey Lal vs State Of U.P. & Ors.
2017 Latest Caselaw 2984 ALL

Citation : 2017 Latest Caselaw 2984 ALL
Judgement Date : 3 August, 2017

Allahabad High Court
Chhotey Lal vs State Of U.P. & Ors. on 3 August, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1678 of 2011
 

 
Appellant :- Chhotey Lal
 
Respondent :- State Of U.P. & Ors.
 
Counsel for Appellant :- Pawan Kr. Misra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Ms.Smiti Sahai, Learned A.G.A. is present.

This case is wrongly listed under the heading 'Hearing' .

Office is directed to list the case after three weeks mentioning correct head.

Order Date :- 3.8.2017

IA

 

 

 
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