Desh Raj & Anr. vs State Of U.P.,
2017 Latest Caselaw 2978 ALL

Citation : 2017 Latest Caselaw 2978 ALL
Judgement Date : 3 August, 2017

Allahabad High Court

Desh Raj & Anr. vs State Of U.P., on 3 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1044 of 2011
 

 
Appellant :- Desh Raj & Anr.
 
Respondent :- State Of U.P.,
 
Counsel for Appellant :- Firoz Ahmad Khan
 
Counsel for Respondent :- G.A.,Jaleel Ahmad
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Power filed by Sri R.D.Shahi appearing on behalf of the appellants is taken on record.

Case called out in the revised list. Ms.Smiti Sahai, Learned A.G.A. is present.

List after four weeks showing the name of Sri R.D.Shahi as learned counsel for the appellants.

Order Date :- 3.8.2017

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