Kallu vs State Of Up
2017 Latest Caselaw 2977 ALL

Citation : 2017 Latest Caselaw 2977 ALL
Judgement Date : 3 August, 2017

Allahabad High Court

Kallu vs State Of Up on 3 August, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 5000 of 2016
 

 
Applicant :- Kallu
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Vineet Kumar Mishra,Akash Dikshit
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

The listing application is disposed of.

List with previous papers after two weeks.

Order Date :- 3.8.2017

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