Citation : 2017 Latest Caselaw 2976 ALL
Judgement Date : 3 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 28 Case :- BAIL No. - 2878 of 2016 Applicant :- Shiv Sampat Opposite Party :- State Of U.P. Counsel for Applicant :- M.V.S. Chauhan,Jaikaran Counsel for Opposite Party :- Govt. Advocate Hon'ble Mrs. Rekha Dikshit,J.
The listing application is disposed of.
List after two weeks.
Order Date :- 3.8.2017
IA
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