State Of U.P. Through Prin. Secy. ... vs Rishi Raj Singh & Another
2017 Latest Caselaw 2974 ALL

Citation : 2017 Latest Caselaw 2974 ALL
Judgement Date : 3 August, 2017

Allahabad High Court

State Of U.P. Through Prin. Secy. ... vs Rishi Raj Singh & Another on 3 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 1004 of 2015
 

 
Petitioner :- State Of U.P. Through Prin. Secy. Agriculture Deptt. Lko.
 
Respondent :- Rishi Raj Singh & Another
 
Counsel for Petitioner :- C.S.C.
 
Counsel for Respondent :- C.S.C.,Rajeiu Kumar Tripathi
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Hearing could not be completed.

2. Put up tomorrow, i.e 04.08.2017 for hearing.

Order Date :- 3.8.2017

Pachhere/-

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