Naresh Agrawal & Others vs State Of U.P. & Another
2017 Latest Caselaw 2972 ALL

Citation : 2017 Latest Caselaw 2972 ALL
Judgement Date : 3 August, 2017

Allahabad High Court

Naresh Agrawal & Others vs State Of U.P. & Another on 3 August, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 2903 of 2006
 

 
Applicant :- Naresh Agrawal & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Sunil Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ifaqat Ali Khan,J.

Heard Sri S. R. Yadav holding brief of Sri Sunil Kumar learned counsel for the applicants and learned A.G.A. for the State.

None is present on behalf of Opposite Party No.2.

Learned counsel for the applicant prays for adjournment and the matter is passed over for the day.

List after two weeks.

Order Date :- 3.8.2017

Swati

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