Nagendra Singh vs State Of U.P. Through Prin. Secy. ...
2017 Latest Caselaw 2967 ALL

Citation : 2017 Latest Caselaw 2967 ALL
Judgement Date : 3 August, 2017

Allahabad High Court

Nagendra Singh vs State Of U.P. Through Prin. Secy. ... on 3 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 128 of 2015
 

 
Petitioner :- Nagendra Singh
 
Respondent :- State Of U.P. Through Prin. Secy. Home Lko. & Ors.
 
Counsel for Petitioner :- R.S.Singh 'Somvanshi'
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. As prayed, passed over for the day.

Order Date :- 3.8.2017

Pachhere/-

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