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Suresh Kumar Yadav vs State Of Up
2017 Latest Caselaw 2966 ALL

Citation : 2017 Latest Caselaw 2966 ALL
Judgement Date : 3 August, 2017

Allahabad High Court
Suresh Kumar Yadav vs State Of Up on 3 August, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 5228 of 2016
 

 
Applicant :- Suresh Kumar Yadav
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Abdul Rafey Siddiqui,Anuj Dayal
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Ms. Smiti Sahai, learned AGA is present.

Sri B.K.Trivedi holding brief of Sri Anuj Dayal, learned counsel for the appellant is present.

As prayed by him, put up tomorrow.

Order Date :- 3.8.2017

IA

 

 

 
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