Mukesh & Othersr vs State Of U.P. & Another
2017 Latest Caselaw 2965 ALL

Citation : 2017 Latest Caselaw 2965 ALL
Judgement Date : 3 August, 2017

Allahabad High Court

Mukesh & Othersr vs State Of U.P. & Another on 3 August, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 2859 of 2006
 

 
Applicant :- Mukesh & Othersr
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- V.S. Rajpoot
 
Counsel for Opposite Party :- Govt. Advocate,Sanjay Srivastava
 

 
Hon'ble Ifaqat Ali Khan,J.

The case is passed over for the day on the illness slip of Sri V. S. Rajpoot, learned counsel for the applicant.

Order Date :- 3.8.2017

Swati

Download the LatestLaws.com Mobile App