Santosh Kumar vs State Of U.P. And Another
2017 Latest Caselaw 2959 ALL

Citation : 2017 Latest Caselaw 2959 ALL
Judgement Date : 3 August, 2017

Allahabad High Court

Santosh Kumar vs State Of U.P. And Another on 3 August, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 2808 of 2006
 

 
Applicant :- Santosh Kumar
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Pavan Kishore
 
Counsel for Opposite Party :- Govt. Advocate,Rakesh Kumar
 

 
Hon'ble Ifaqat Ali Khan,J.

List revised.

None is present on behalf of applicant.

Learned A.G.A. and Sri Rakesh Kumar, learned counsel for the Opposite Party No.2 are present.

The application is dismissed in default of applicant.

Interim order, if any, is vacated.

Order Date :- 3.8.2017

Swati

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