Pawan Jain And Others vs State Of U.P. And Another
2017 Latest Caselaw 2958 ALL

Citation : 2017 Latest Caselaw 2958 ALL
Judgement Date : 3 August, 2017

Allahabad High Court

Pawan Jain And Others vs State Of U.P. And Another on 3 August, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 2393 of 2006
 

 
Applicant :- Pawan Jain And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Rajiv Gupta,Dileep Kumar
 
Counsel for Opposite Party :- Government Advocate,Ajay Rajendra,Gogan Mittal
 

 
Hon'ble Ifaqat Ali Khan,J.

List revised.

None is present.

List after two weeks.

Order Date :- 3.8.2017

Swati

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