Citation : 2017 Latest Caselaw 2955 ALL
Judgement Date : 3 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- CRIMINAL REVISION No. - 2164 of 2017 Revisionist :- Manohar Singh Opposite Party :- State Of U.P. & 2 Others Counsel for Revisionist :- Deepak Kumar Srivastava Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Heard learned counsel for the revisionist, learned A.G.A. and perused the record.
Learned A.G.A. has accepted notice on behalf of State.
Issue notice to the opp. party nos. 2 and 3 returnable at an early date.
List after service of notice upon the opp. party nos. 2 and 3.
Order Date :- 3.8.2017
Gss
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