Ashish Dwivedi And 2 Others vs State Of U.P. And Another
2017 Latest Caselaw 2953 ALL

Citation : 2017 Latest Caselaw 2953 ALL
Judgement Date : 3 August, 2017

Allahabad High Court

Ashish Dwivedi And 2 Others vs State Of U.P. And Another on 3 August, 2017

Bench: Mukhtar Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- APPLICATION U/S 482 No. - 22740 of 2017
 

 
Applicant :- Ashish Dwivedi And 2 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Sharique Ahmed
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Mukhtar Ahmad,J.

As prayed by learned counsel for the applicants, put on 8th September, 2017 as fresh.

Order Date :- 3.8.2017

M. ARIF

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