Tanvi Singh @ Tannu vs State Of U.P. & 6 Others
2017 Latest Caselaw 2949 ALL

Citation : 2017 Latest Caselaw 2949 ALL
Judgement Date : 3 August, 2017

Allahabad High Court

Tanvi Singh @ Tannu vs State Of U.P. & 6 Others on 3 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 412 of 2017
 

 
Revisionist :- Tanvi Singh @ Tannu
 
Opposite Party :- State Of U.P. & 6 Others
 
Counsel for Revisionist :- Mohd. Ayub
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the revisionist, learned A.G.A. for the State and perused the record.

Issue notice to the opp. party nos. 2 to 7 on delay condonation application.

List after service of notice upon the opp. party nos. 2 to 7.

Order Date :- 3.8.2017

Gss

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