Satnam Singh And 2 Others vs State Of U.P. And Another
2017 Latest Caselaw 2942 ALL

Citation : 2017 Latest Caselaw 2942 ALL
Judgement Date : 3 August, 2017

Allahabad High Court

Satnam Singh And 2 Others vs State Of U.P. And Another on 3 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 21108 of 2017
 

 
Applicant :- Satnam Singh And 2 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Arun Kumar Pandey,Raghvendra Dwivedi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

List and connect with Cr.Misc. Application u/s 482 Cr.P.C. No. 21106 of 2017.

Till the next date of listing no coercive action shall be taken against the applicants in complaint case no. 5877 of 2016, Smt. Neelam Singh Vs. Satnam Singh and others, under section 406 I.P.C. police station Naubasta District Kanpur Nagar.

Order Date :- 3.8.2017

Gss

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