Vivek Kumar Singh vs State Of U.P. And Another
2017 Latest Caselaw 2939 ALL

Citation : 2017 Latest Caselaw 2939 ALL
Judgement Date : 3 August, 2017

Allahabad High Court

Vivek Kumar Singh vs State Of U.P. And Another on 3 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 21086 of 2017
 

 
Applicant :- Vivek Kumar Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Shesh Narain Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. prays for and is granted 10 days time to seek instruction in the matter.

Put up on 28.8.2017 as fresh.

Order Date :- 3.8.2017

Gss

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