Lakshmi Kant Gupta And 3 Others vs State Of U.P. And 2 Others
2017 Latest Caselaw 2938 ALL

Citation : 2017 Latest Caselaw 2938 ALL
Judgement Date : 3 August, 2017

Allahabad High Court

Lakshmi Kant Gupta And 3 Others vs State Of U.P. And 2 Others on 3 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 21083 of 2017
 

 
Applicant :- Lakshmi Kant Gupta And 3 Others
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Applicant :- Rajesh Kumar Dubey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicants, learned A.G.A. for the State and perused the record.

Issue notice to the opp. party no.2 returnable at an early date.

List on 18.9.2017.

Order Date :- 3.8.2017

Gss

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