Citation : 2017 Latest Caselaw 2937 ALL
Judgement Date : 3 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- APPLICATION U/S 482 No. - 21067 of 2017 Applicant :- Smt. Jagwati Opposite Party :- State Of U.P. And 3 Others Counsel for Applicant :- Ram Surat Saroj Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Heard learned counsel for the applicant, learned A.G.A. and perused the record.
Issue notice to the opp. party nos. 2 to 4 returnable at an early date.
List after service of notice upon the opp. party nos. 2 to 4
Order Date :- 3.8.2017
Gss
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