Citation : 2017 Latest Caselaw 2935 ALL
Judgement Date : 3 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- MATTERS UNDER ARTICLE 227 No. - 4165 of 2017 Petitioner :- Chandrapal Singh Respondent :- State Of U.P. & Another Counsel for Petitioner :- Atul Kumar Singh Counsel for Respondent :- G.A. Hon'ble Bachchoo Lal,J.
Learned counsel for the petitioner prays for and is granted 10 days time to file certified copy of the order dated 11.8.2010 passed by this court in Cr. Writ Petition No. 25231 of 2010 ( Mohd. Yamin Vs.State of U.P.).
Put up on 25.8.2017 as fresh.
Order Date :- 3.8.2017
Gss
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