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Babu Ram & Another vs State Of U.P. & Another
2017 Latest Caselaw 2934 ALL

Citation : 2017 Latest Caselaw 2934 ALL
Judgement Date : 3 August, 2017

Allahabad High Court
Babu Ram & Another vs State Of U.P. & Another on 3 August, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 4157 of 2017
 

 
Petitioner :- Babu Ram & Another
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Devashish Mitra
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the petitioners submits that this case has wrongly been listed before this Bench.

Put up on 9.8.2017 as fresh before the appropriate Bench.

Order Date :- 3.8.2017

Gss

 

 

 
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