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Uday Pratap Yadav vs State Of U.P. And 2 Others
2017 Latest Caselaw 2920 ALL

Citation : 2017 Latest Caselaw 2920 ALL
Judgement Date : 2 August, 2017

Allahabad High Court
Uday Pratap Yadav vs State Of U.P. And 2 Others on 2 August, 2017
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 32942 of 2017
 

 
Petitioner :- Uday Pratap Yadav
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Thakur Prasad Dubey,Brijes Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

Supplementary Affidavit filed today is taken on record.

On the request made by the learned counsel for the petitioner, the matter is adjourned today.

Include in the list of fresh cases of 11 August 2017.

Order Date :- 2.8.2017

Arun K. Singh

 

 

 
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