Union Of India ... vs Smt. Bhanmati & Anr.
2017 Latest Caselaw 2919 ALL

Citation : 2017 Latest Caselaw 2919 ALL
Judgement Date : 2 August, 2017

Allahabad High Court

Union Of India ... vs Smt. Bhanmati & Anr. on 2 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 373 of 2017
 
Petitioner :- Union Of India Thru.Secy.Ministry Of Communication & 2 Ors.
 
Respondent :- Smt. Bhanmati & Anr.
 
Counsel for Petitioner :- Surya Bhan Pandey
 
Counsel for Respondent :- Raj Kumar Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Office has not sent second judge copy, as informed by Bench Secretary.

2. Let concerned official(s) submit explanation as to why action be not taken for this lapse causing obstruction in judicial functioning within three days.

3. List on 21.08.2016.

Order Date :- 2.8.2017

Pachhere/-

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