Raj Kumar Jain vs State Of U.P. & Another
2017 Latest Caselaw 2918 ALL

Citation : 2017 Latest Caselaw 2918 ALL
Judgement Date : 2 August, 2017

Allahabad High Court

Raj Kumar Jain vs State Of U.P. & Another on 2 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 459 of 2017
 

 
Revisionist :- Raj Kumar Jain
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Tapan Kumar Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the revisionist, learned A.G.A. for the State and perused the record.

Issue notice to the opp. party no. 2 on delay condonation application returnable at an early date.

List on 8.9.2017.

Order Date :- 2.8.2017

Gss

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