Ram Narayan vs State Of U.P. & Another
2017 Latest Caselaw 2916 ALL

Citation : 2017 Latest Caselaw 2916 ALL
Judgement Date : 2 August, 2017

Allahabad High Court

Ram Narayan vs State Of U.P. & Another on 2 August, 2017

Bench: Vinod Kumar Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 443 of 2017
 

 
Revisionist :- Ram Narayan
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Bhriguram Ji
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Vinod Kumar Misra,J.

Issue notice to the opposite party no.2.

Objection may be filed within four weeks.

Steps be taken within a week.

List after four weeks.

Order Date :- 2.8.2017

V Kumar

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