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Shailesh Kumar Singh vs State Of U.P. & Another
2017 Latest Caselaw 2912 ALL

Citation : 2017 Latest Caselaw 2912 ALL
Judgement Date : 2 August, 2017

Allahabad High Court
Shailesh Kumar Singh vs State Of U.P. & Another on 2 August, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 20356 of 2017
 

 
Applicant :- Shailesh Kumar Singh
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Vinay Kumar Singh Chandel
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Sri S.D.Ojha, Advocate, submits that he has filed a parcha on behalf of opp. party no. 2 in Registry but the same is not on record.

Office is directed to trace out the same and place it on record.

At the request of learned counsel for the applicant, put up on 17.8.2017 as fresh showing the name of Sri S.D.Ojha as counsel for the opp. party.

Order Date :- 2.8.2017

Gss

 

 

 
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