Smt. Munni & 4 Others vs State Of U.P. & Another
2017 Latest Caselaw 2910 ALL

Citation : 2017 Latest Caselaw 2910 ALL
Judgement Date : 2 August, 2017

Allahabad High Court

Smt. Munni & 4 Others vs State Of U.P. & Another on 2 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 20349 of 2017
 

 
Applicant :- Smt. Munni & 4 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Virendra Kumar Gupta
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the applicants, put up on 16.8.2017 as fresh.

Order Date :- 2.8.2017

Gss

Download the LatestLaws.com Mobile App