Smt. Geeta vs State Of U.P. & 4 Others
2017 Latest Caselaw 2908 ALL

Citation : 2017 Latest Caselaw 2908 ALL
Judgement Date : 2 August, 2017

Allahabad High Court

Smt. Geeta vs State Of U.P. & 4 Others on 2 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 20332 of 2017
 

 
Applicant :- Smt. Geeta
 
Opposite Party :- State Of U.P. & 4 Others
 
Counsel for Applicant :- Rajendra Kumar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. prays for and is granted 15 days time to seek instructions with regard to investigation report called for in complaint case no. 3465 of 2016.

Put up on 29.8.2017 as fresh.

Order Date :- 2.8.2017

Gss

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