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Aslam Khan And 4 Ors. vs State Of U.P. And 7 Ors.
2017 Latest Caselaw 2897 ALL

Citation : 2017 Latest Caselaw 2897 ALL
Judgement Date : 1 August, 2017

Allahabad High Court
Aslam Khan And 4 Ors. vs State Of U.P. And 7 Ors. on 1 August, 2017
Bench: Arun Tandon, Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 85 of 2017
 

 
Appellant :- Aslam Khan And 4 Ors.
 
Respondent :- State Of U.P. And 7 Ors.
 
Counsel for Appellant :- Ram Dayal Tiwari,M.D. Singh Shekhar
 
Counsel for Respondent :- C.S.C.,Anoop Trivedi
 

 
Hon'ble Arun Tandon,J.

Hon'ble Ritu Raj Awasthi,J.

Ref: Civil Misc. Delay Condonation Application No. 48166 of 2017.

Cause shown for the delay in filing of the Special Appeal is to the satisfaction of the Court.

Delay is condoned.

This application is allowed.

Order on Memo of Appeal

Allowed.

For orders, see our order of date passed on the separate sheets kept in Special Appeal Defective No. 84 of 2017 (Mohd. Matloob Khan And 6 Ors. Vs. State Of U.P. And 9 Ors).

Order Date :- 1.8.2017

Akbar

 

 

 
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