Citation : 2017 Latest Caselaw 2893 ALL
Judgement Date : 1 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- INCOME TAX APPEAL No. - 94 of 2016 Appellant :- Assistant Commissioner Of Income Tax, Faizabad Respondent :- M/S Surya International (P) Ltd., Ambedkar Nagar Counsel for Appellant :- Mr. Sidharth Dhaon Counsel for Respondent :- Ashish Bansal,Shashank Dhaon,Surendra Kumar Garg Hon'ble Sudhir Agarwal,J.
Hon'ble Ravindra Nath Mishra-II,J.
1. As requested by Sri Alok Mathur, learned counsel for appellant, put up day after tomorrow, i.e 03.08.2017.
Order Date :- 1.8.2017
Pachhere/-
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