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Smt. Sunita Devi vs U.P.Rajya Sarak Parivahan Nigam
2017 Latest Caselaw 2892 ALL

Citation : 2017 Latest Caselaw 2892 ALL
Judgement Date : 1 August, 2017

Allahabad High Court
Smt. Sunita Devi vs U.P.Rajya Sarak Parivahan Nigam on 1 August, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 7988 of 1996
 

 
Petitioner :- Smt. Sunita Devi
 
Respondent :- U.P.Rajya Sarak Parivahan Nigam
 
Counsel for Petitioner :- Dr. R.K. Srivastava
 
Counsel for Respondent :- Nirad Kumar,Akhilesh Kumar Srivastava,Prabhakar Tiwari
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list in next cause list.

Order Date :- 1.8.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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