Onkar Nath Tewari vs State Of U.P.
2017 Latest Caselaw 2891 ALL

Citation : 2017 Latest Caselaw 2891 ALL
Judgement Date : 1 August, 2017

Allahabad High Court

Onkar Nath Tewari vs State Of U.P. on 1 August, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 550 of 1997
 

 
Petitioner :- Onkar Nath Tewari
 
Respondent :- State Of U.P.
 
Counsel for Petitioner :- D.P.Singh,D.K.Singh,S.P. Mishra
 
Counsel for Respondent :- R.C.Srivastava
 

 
Hon'ble Vivek Chaudhary,J.

Counsel for petitioner has sent illness slip. The case is adjourned for today.

List peremptorily in next cause list.

Order Date :- 1.8.2017

psd

(Vivek Chaudhary,J.)

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