Suhail Habib Khan vs State Of U.P.Through ...
2017 Latest Caselaw 2889 ALL

Citation : 2017 Latest Caselaw 2889 ALL
Judgement Date : 1 August, 2017

Allahabad High Court

Suhail Habib Khan vs State Of U.P.Through ... on 1 August, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6698 of 2001
 

 
Petitioner :- Suhail Habib Khan
 
Respondent :- State Of U.P.Through Secy.Education And 2 Ors.
 
Counsel for Petitioner :- Vishal Singh
 
Counsel for Respondent :- C.S.C.,Anil Kumar
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list in next cause list.

Order Date :- 1.8.2017

psd

(Vivek Chaudhary,J.)

Download the LatestLaws.com Mobile App