Mohd.Jamal & Another vs State Of U.P. & Others
2017 Latest Caselaw 2887 ALL

Citation : 2017 Latest Caselaw 2887 ALL
Judgement Date : 1 August, 2017

Allahabad High Court

Mohd.Jamal & Another vs State Of U.P. & Others on 1 August, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 441 of 1996
 

 
Petitioner :- Mohd.Jamal & Another
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- S.C.Misra,Arvind Kumar Jauhari,Vijay Krishna Dwivedi
 
Counsel for Respondent :- C.S.C.,Ajaay Kumar Singh,N. Chitravanshi,Neerav Chaturvedi
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioners, list peremptorily in next cause list.

Order Date :- 1.8.2017

psd

(Vivek Chaudhary,J.)

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