Smt. Poonam Singh vs D.I.O.S.& Another
2017 Latest Caselaw 2879 ALL

Citation : 2017 Latest Caselaw 2879 ALL
Judgement Date : 1 August, 2017

Allahabad High Court

Smt. Poonam Singh vs D.I.O.S.& Another on 1 August, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1220 of 1996
 

 
Petitioner :- Smt. Poonam Singh
 
Respondent :- D.I.O.S.& Another
 
Counsel for Petitioner :- K.M.Dubey,P.K. Singh Vats
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Counsel for petitioner Sri P.K. Singh Vats has sent illness slip. The case is adjourned for today.

List in next cause list.

Order Date :- 1.8.2017

psd

(Vivek Chaudhary,J.)

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