Citation : 2017 Latest Caselaw 2874 ALL
Judgement Date : 1 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - A No. - 33685 of 2017 Petitioner :- Satendra Kumar Sharma Respondent :- University Grant Commission Thru. Its Chairman And 3 Others Counsel for Petitioner :- Ajendra Kumar Counsel for Respondent :- Surendra Prasad Sharma,Vinod Kumar Shukla Hon'ble Ran Vijai Singh,J.
Hon'ble Ifaqat Ali Khan,J.
Sri Ajendra Kumar appears for the petitioner and Sri Surendra Prasad Sharma alongwith Sri Vinod Kumar Shukla appears for the respondent nos. 1 to 3.
On the request of learned counsel for the respondents, put up day after tomorrow i.e. on 3rd August, 2017 as fresh.
Order Date :- 1.8.2017
Swati
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