Abdul Malik And 3 Others vs State Of U.P. And 13 Others
2017 Latest Caselaw 2872 ALL

Citation : 2017 Latest Caselaw 2872 ALL
Judgement Date : 1 August, 2017

Allahabad High Court

Abdul Malik And 3 Others vs State Of U.P. And 13 Others on 1 August, 2017

Bench: Arun Tandon, Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 17 of 2017
 

 
Appellant :- Abdul Malik And 3 Others
 
Respondent :- State Of U.P. And 13 Others
 
Counsel for Appellant :- Mohd. Ibrar Khan,Ashok Khare
 
Counsel for Respondent :- C.S.C.,R.D.Tiwari
 

 
Hon'ble Arun Tandon,J.

Hon'ble Ritu Raj Awasthi,J.

Dismissed.

For orders, see our order of date passed on the separate sheets kept in Special Appeal Defective No. 84 of 2017 (Mohd. Matloob Khan And 6 Ors. Vs. State Of U.P. And 9 Ors).

Order Date :- 1.8.2017

Akbar

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