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Mukesh Kumar (Minor) & Another vs State Of U.P. & 5 Others
2017 Latest Caselaw 2870 ALL

Citation : 2017 Latest Caselaw 2870 ALL
Judgement Date : 1 August, 2017

Allahabad High Court
Mukesh Kumar (Minor) & Another vs State Of U.P. & 5 Others on 1 August, 2017
Bench: Rajul Bhargava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 29274 of 2017
 

 
Petitioner :- Mukesh Kumar (Minor) & Another
 
Respondent :- State Of U.P. & 5 Others
 
Counsel for Petitioner :- Sanjeev Kumar Pandey,Rohit Nandan Pandey
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Rajul Bhargava,J.

The office report dated 31.7.2017 reflects that notices  have been issued to the respondent nos. 4 to 6 fixing today's date. However, no paper regarding the service of notices has been received by it.

List this case on 16.8.2017 along with  report of service of notices upon respondents. On that date, respondent nos. 4 to 6 shall produce the corpus before this Court.

Order Date :- 1.8.2017

MN/-

 

 

 
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