Smt. Kanak Gupta And Another vs State Of U.P. And Another
2017 Latest Caselaw 2861 ALL

Citation : 2017 Latest Caselaw 2861 ALL
Judgement Date : 1 August, 2017

Allahabad High Court

Smt. Kanak Gupta And Another vs State Of U.P. And Another on 1 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 20051 of 2017
 

 
Applicant :- Smt. Kanak Gupta And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Sharda Prasad Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Sri Surendra Singh, Advocate, filed vakalatnama on behalf of opp. party no. 2 be taken on record.

List and connect with Cr. Misc. Application u/s 482 Cr.P.C. No. 16602 of 2017.

Till the next date of listing no coercive action shall be taken against the applicants in complaint case no. 3501 of 2016, Neha @ Urmila Vs. Mayank Jain, pending before A.C.J.M. Khurza District Bulandshahar.

Order Date :- 1.8.2017

Gss

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