Citation : 2016 Latest Caselaw 6304 ALL
Judgement Date : 30 September, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 58 Case :- WRIT - A No. - 9244 of 1999 Petitioner :- Smt. Neelam Respondent :- Distt. Basic Education Officer & Others Counsel for Petitioner :- V.K. Shukla,Ajay Kumar Sharma Counsel for Respondent :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
Passed over on the illness slip of Sri Ajay Kumar Sharma, learned counsel for the petitioner.
Order Date :- 30.9.2016
AU
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