Dhruva Yadav vs State Of U.P. & Others
2016 Latest Caselaw 6271 ALL

Citation : 2016 Latest Caselaw 6271 ALL
Judgement Date : 29 September, 2016

Allahabad High Court

Dhruva Yadav vs State Of U.P. & Others on 29 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 40846 of 1998
 

 
Petitioner :- Dhruva Yadav
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- L.P.Singh,Siddharth Khare
 
Counsel for Respondent :- C.S.C.,M.C. Tripathi,O.P. Gupta
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner states that the issue involved in the present case stands referred to the Larger Bench.

List this case again after two months. The interim order, if any, is extended till the next date of listing.

Order Date :- 29.9.2016

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