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Mohd. Jaheer Ahamad vs State Of U.P. And 4 Others
2016 Latest Caselaw 6242 ALL

Citation : 2016 Latest Caselaw 6242 ALL
Judgement Date : 28 September, 2016

Allahabad High Court
Mohd. Jaheer Ahamad vs State Of U.P. And 4 Others on 28 September, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 20678 of 2016
 

 
Petitioner :- Mohd. Jaheer Ahamad
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Raj Mani Vishwakarma
 
Counsel for Respondent :- C.S.C.,Pradeep Kumar Srivastava,S C Srivastav,Satish Chaturvedi
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Two weeks further time is granted to the learned counsel for the petitioner to file rejoinder affidavit.

List after expiry of the said period.

Order Date :- 28.9.2016

AU

 

 

 
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