Ramesh Singh vs State Of U.P. And 2 Others
2016 Latest Caselaw 6227 ALL

Citation : 2016 Latest Caselaw 6227 ALL
Judgement Date : 28 September, 2016

Allahabad High Court

Ramesh Singh vs State Of U.P. And 2 Others on 28 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 25885 of 2016
 

 
Petitioner :- Ramesh Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Anil Kumar Singh Bishen,Agnihotri Kumar Tripathi
 
Counsel for Respondent :- C.S.C.,A P Paul,Sriprakash Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned counsel for the respondent, the matter is passed over.

List in the next cause list.

Order Date :- 28.9.2016

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