Shanti Devi vs Union Of India And 5 Ors.
2016 Latest Caselaw 6221 ALL

Citation : 2016 Latest Caselaw 6221 ALL
Judgement Date : 28 September, 2016

Allahabad High Court

Shanti Devi vs Union Of India And 5 Ors. on 28 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 33112 of 2016
 

 
Petitioner :- Shanti Devi
 
Respondent :- Union Of India And 5 Ors.
 
Counsel for Petitioner :- Arvind Srivastava Iii
 
Counsel for Respondent :- A.S.G.I.,Chandra Jeet Singh,P.N.Tripathi,Santosh Kumar Mishra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Civil Misc. Stay Extension Application No.303711 of 2016.

Heard.

Stay Extension application is allowed.

Interim order is extended till the next date of listing.

Order Date :- 28.9.2016

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