M/S Ashoka Insulation & Others vs Union Of India
2016 Latest Caselaw 6195 ALL

Citation : 2016 Latest Caselaw 6195 ALL
Judgement Date : 27 September, 2016

Allahabad High Court

M/S Ashoka Insulation & Others vs Union Of India on 27 September, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 774 of 1994
 

 
Applicant :- M/S Ashoka Insulation & Others
 
Opposite Party :- Union Of India
 
Counsel for Applicant :- Shakeel Ahmad
 
Counsel for Opposite Party :- A.G.A.,Ashok Kumar
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel appearing on behalf of the opposite party no.2 the case is adjourned for the day.

Let the matter be listed in the week commencing 24.10.2016.

Order Date :- 27.9.2016

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