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Akhilesh Kumar Pandey vs Secy. Board Of Revenue & Others
2016 Latest Caselaw 6183 ALL

Citation : 2016 Latest Caselaw 6183 ALL
Judgement Date : 26 September, 2016

Allahabad High Court
Akhilesh Kumar Pandey vs Secy. Board Of Revenue & Others on 26 September, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 24487 of 1999
 

 
Petitioner :- Akhilesh Kumar Pandey
 
Respondent :- Secy. Board Of Revenue & Others
 
Counsel for Petitioner :- K.M. Misra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List after Dussehra vacation.

Interim order, if any, is extended till the next date of listing.

Order Date :- 26.9.2016

AU

 

 

 
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