Girijesh Raj vs U.P.Secondeary Education ...
2016 Latest Caselaw 6173 ALL

Citation : 2016 Latest Caselaw 6173 ALL
Judgement Date : 26 September, 2016

Allahabad High Court

Girijesh Raj vs U.P.Secondeary Education ... on 26 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 12780 of 1997
 

 
Petitioner :- Girijesh Raj
 
Respondent :- U.P.Secondeary Education Service Commission Allahabad & Ors.
 
Counsel for Petitioner :- R.K.Ojha
 
Counsel for Respondent :- SC,Arun Tandon
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the respondent no. 4 is elevated to the Bench.

Issue notice to respondent no. 4 returnable at an early date.

Order Date :- 26.9.2016

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