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Harish Chandra Tripathi vs State Of U.P. & Others
2016 Latest Caselaw 6152 ALL

Citation : 2016 Latest Caselaw 6152 ALL
Judgement Date : 23 September, 2016

Allahabad High Court
Harish Chandra Tripathi vs State Of U.P. & Others on 23 September, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 4229 of 1996
 

 
Applicant :- Harish Chandra Tripathi
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- V.M.Zaidi,Neeraj Singh,Ramanuj Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

There is an illness slip of Shri Rahul Kumar Tripathi, learned counsel for the applicant. The case is adjourned for the day.

A request has been made on behalf of of Shri S.F.A. Naqvi list this case after Dushera holidays.

Accordingly, let the matter be listed in the week commencing 24.10.2016 before the appropriate Bench. 

Order Date :- 23.9.2016

RU

 

 

 
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