Som Pal Giri, Sompal vs Pashchimanchal Vidyut Vitran ...
2016 Latest Caselaw 6130 ALL

Citation : 2016 Latest Caselaw 6130 ALL
Judgement Date : 23 September, 2016

Allahabad High Court

Som Pal Giri, Sompal vs Pashchimanchal Vidyut Vitran ... on 23 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 37933 of 2016
 

 
Petitioner :- Som Pal Giri, Sompal
 
Respondent :- Pashchimanchal Vidyut Vitran Nigam Ltd. And 3 Ors.
 
Counsel for Petitioner :- Shyam Sunder Tripathi
 
Counsel for Respondent :- Pranjal Mehrotra,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for respondent, put up this case on 27.09.2016 in the additional cause list.

Order Date :- 23.9.2016

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