Mohd. Yaqoob Khan And 21 Others vs State Of U.P. And 3 Others
2016 Latest Caselaw 6065 ALL

Citation : 2016 Latest Caselaw 6065 ALL
Judgement Date : 21 September, 2016

Allahabad High Court

Mohd. Yaqoob Khan And 21 Others vs State Of U.P. And 3 Others on 21 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 24696 of 2016
 

 
Petitioner :- Mohd. Yaqoob Khan And 21 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Santosh Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Kailash Singh Kushwaha,Santoosh Kumar Dwivedi
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the respondent is granted six weeks and no more time to file counter affidavit.

List immediately thereafter.

The interim order is extended till the next date of listing.

Order Date :- 21.9.2016

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