Pankaj Kumar Shukla vs State Of U.P. And 3 Others
2016 Latest Caselaw 6063 ALL

Citation : 2016 Latest Caselaw 6063 ALL
Judgement Date : 21 September, 2016

Allahabad High Court

Pankaj Kumar Shukla vs State Of U.P. And 3 Others on 21 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 22287 of 2016
 

 
Petitioner :- Pankaj Kumar Shukla
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Rang Nath Pandey
 
Counsel for Respondent :- C.S.C.,Sunil Kumar Misra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the respondent prays for and is granted ten days time to file reply to the supplementary affidavit.

List immediately thereafter.

Order Date :- 21.9.2016

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